Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(2) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019 (2)The expenditure shall be charged to the Object Code - "79-Exgratia" under the functional major head of the concerned department.
