Allahabad High Court
Kamlesh Singh & Others vs State Of U.P. & Others on 25 January, 2010
Bench: Imtiyaz Murtaza, Naheed Ara Moonis
Court No. - 41 Case :- CRIMINAL MISC. WRIT PETITION No. - 9609 of 2008 Petitioner :- Kamlesh Singh & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Amit Mishra Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Naheed Ara Moonis.J. Case called out in revised list but there is no appearance for the petitioner. Petition is therefore dismissed for want of prosecution. Interim order if any shall stand vacated.
Order Date :- 25.1.2010 MH