Section 18(1) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(1)No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or intended to be done in pursuance of the provisions of this

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State of Uttar Pradesh - Subsection

Section 18(1) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976