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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(iii) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(iii)post upto Pay Band PB-I Grade Pay No. 10 (Rs.2800/-) to be filled in by direct recruitment by appointing on compassionate ground, one of the dependents of a member of Armed Forces belonging to the State, who died or was permanently incapacitated in war or any defence operations including counter-insurgency operations and operations against terrorists during the period from 1.7.71 to 31.3.99,