Section 41(1)(vi) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(1)(vi) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(vi)[ Nankars naqdi recorded in the under-proprietory khewat who receive a certain amount in cash from the proprietor.] [Added by Notification No. 1130/I-A-1699-1953, dated 11.03.1954.]

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State of Uttar Pradesh - Subsection

Section 41(1)(vi) in U.P. Zamindari Abolition and Land Reforms Rules, 1952