Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94(4B)] [Section 94] [Entire Act] State of Kerala - Subsection Section 94(4B)(g) in Kerala Cooperative Societies Act, 1969 (g)offers any gift or promise with the intention to influence members to vote in favour of him or to any other person; or