Himachal Pradesh High Court
State Of H.P. vs . Jai Dev (Deceased) Throught Rs on 21 October, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of H.P. vs. Jai Dev (deceased) throught Rs Devinder Kumar ee SES 21.10.2022 Present: Mr.Ashok Sood, Senior Advocate;* Raj, Advocate, for the applicants. Mr.Pranshul Sharma, Advosate, vice Mr.Ajay Singh Kashyap, Advocate, for non' erernaa No.1(a)(i) to 1(g)(vii). "SNS \ \ As prayed, wo further time is granted to file reply. as \ _ List for > after two weeks.
(Vivek Singh Thakur) Judge October 21, 2022 (Purohit) ;
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