Section 5(2)(a) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

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State of Uttar Pradesh - Subsection

Section 5(2)(a) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

(a)permit any person who had purchased tendu leaves in the year 1971 or earlier,-

(i)to sell such leaves to any person other than the State Government or an officer or agent referred to in clause (a) of sub-section (1), and permit any person other than such Government, officer or agent to purchase the said leaves; or

(ii)to transport such leaves to any place within Uttar Pradesh or to export them outside Uttar Pradesh; or

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State of Uttar Pradesh - Subsection

Section 5(2)(a) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972