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State of Haryana - Section

Section 14 in Haryana (Prevention and Control of Water Pollution) Rules, 1978

14. Fees and allowances to be paid to such members of a committee of the Board as are not members of the Board. Sub-section (3) of section 9.

- If a member of the committee of the Board is a non-official, he shall be paid traveling and daily allowance at the rates prescribed in rule 3 of these rules. The official members and members from corporations and local bodies shall draw T.A.at the rates admissible under the relevant rules of the Government/Corporation or local body concerned.