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State of Punjab - Section

Section 6 in Punjab Health and Family Welfare Technical (Group B) Service Rules, 2018

6. Pay of members of the Service.

- The members of the Service shall be entitled to such scales of pay, as may be authorized by the Government of Punjab in the Department of Finance from time to time. The scales of pay, at present in force, in respect of the members of the Service, are given in Appendix 'A'.