Section 6(5)(b) in The Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975

[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

(b)To take all steps which are necessary to be taken for conservancy, maintenance or repairs of bunds.

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