Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 9 in Telangana State Electrical Licensing Regulations, 2018

9. Chairperson of the Meeting.

- The Chairperson or in his/her absence, such one of the members present as may be elected by the members present at the meeting shall be the Chairperson of the Meeting.