Section 10(3) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967
(3)[ The purchase money shall be deposited under the budget head approved by the Finance Department.] [Substituted by F. 30(2) Cal. 74, dated 3-2-1977; Rajasthan Gazette Part IV-C(I), dated 24-2-1977, p. 683-689.]
