Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Karnataka High Court

The Principal Secretary To Government vs Prof J. L. Padmanabha on 30 March, 2017

Bench: Chief Justice, P.S.Dinesh Kumar

                            1

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 30TH DAY OF MARCH, 2017

                        PRESENT

       THE HON'BLE MR. SUBHRO KAMAL MUKHERJEE,
                    CHIEF JUSTICE
                          AND
       THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR

        WRIT APPEAL NO. 335 OF 2017 (S-R) AND
         WRIT APPEAL NOs.394-414 OF 2017 (S-R)


BETWEEN


1.    THE PRINCIPAL SECRETARY TO GOVERNMENT
      DEPT. OF EDUCATION (HIGHER EDUCATION),
      M.S. BUILDING,
      BANGALORE-560 001.

2.    THE STATE OF KARNATAKA
      BY ITS PRINCIPAL SECRETARY
      TO GOVERNMENT
      DEPARTMENT OF FINANCE,
      VIDHANA SOUDHA,
      BANGALORE-560 001.

3.    THE JOINT DIRECTOR
      SHIMOGA DIVISION,
      EDUCATION DEPARTMENT,
      SHIMOGA.
                                        ... APPELLANTS
(BY SRI V SREENIDHI, ADDL.GOVERNMENT
ADVOCATE)
                               2

AND


1.    PROF J. L. PADMANABHA
      AGED 68 YEARS
      S/O LOKAIAH GOWDA J
      RETD. PRINCIPAL
      1ST CROSS, 1ST MAIN
      RAJENDRANAGAR
      SHIMOGA-577 202


2.    DR. C. S. NANJUNDAIAH
      S/O C. S. SUBBARAO
      AGED ABOUT 67 YEARS,
      ACHCHODA, 5TH CROSS
      BASAVANAGUDI
      SHIMOGA-577201


3.    SRI. K. NAGAPPA URAL
      S/O MAHABALA URAL
      AGED ABOUT 67 YEARS
      VANASUMA, AZAD ROAD
      THIRTHAHALLI
      SHIMOGA DISTRICT-577432


4.    SRI N S BAPAT
      S/O SRI S B BAPAT
      AGED ABOUT 65 YEARS
      KRAPAVANA, F-131,
      4TH MAIN, 4TH CROSS,
      GOPALE GOWDA NAGAR
      SHIMOGA-57705


5.    DR J K RAMESHA
      S/O KOLLANNA GOWDA
      AGED ABOUT 67 YEARS
      CHAKARA, 12TH CROSS,
       SOPPUGUDDE
      THIRTHAHALLI
                             3

      SHIMOGA-577432


6.    PROF. D. SATHYANARAYANA
      S/O LATE S Y DURGAPPA
      AGED ABOUT 66 YEARS
      RETD. PRINCIPAL
      SHARAVATHI FIRST GRADE COLLEGE
      NO. 116, SWATHI, LBS NAGARA
      SHIMOGA-577204


7.    SRI. B. S. NAGARAJ
      S/O SRINIVASA B N
      AGED ABOUT 66 YEARS
      RAGHAVENDRA EXTENSION
      THIRTHAHALLI-577432


8.    SRI. H. R. NARAYANA MURTHY
      S/O H. RAMAPPA
      AGED ABOUT 66 YEARS
      "GRANTHANA", BALEBYLU
      THIRTHAHALLI-577 432


9.    DR. S. THIMMAIAH NAIDU
      S/O S. RANGAPPA
      AGED ABOUT 66 YEARS
      "NALANDA", 5TH CROSS
      OPP: CHURCH, 60 FT. ROAD
      VINOBHANAGARA
      SHIVAMOGA-577 203.


10.   SRI A CHANDRASHEKHARA
      S/O AYADA SATYANARAYANAPPA
      AGED 66 YEARS
      HAREGOPPA VILLAGE
      KELADI POST, SAGAR TALUK
      SHIMOGA-577401
                             4

11.   SRI JAGADEESH
      S/O SRI D K SHANKARAPPA GOWDA
      AGED 65 YEARS
      VAGDEVI NILAYA, MILL KERI
      KUVEMPU ROAD
      THIRTHAHALLI
      SHIMOGA-577432


12.   SRI V SHIVARUDRAPPA
      S/O VEERABHADRAPPA
      AGED ABOUT 65 YEARS
      SONDE KOLA
      CHITRADURGA TALUK AND DISTRICT


13.   SRI ANANTHARAMA
      S/O SHANKARNARAYANA ADIGA
      AGED ABOUT 65 YEARS
      ACHARYA TULSI NATIONAL COLLEGE
      OF COMMERCE
      SHIMOGA-577 203.


14.   SRI B M HOSUR
      S/O LATE M B HOSUR
      AGED 65 YEARS
      TULASI, DVS COLONY
      NAVILE
      SHIMOGA-577204


15.   PROF H A ABDUL REHAMAN
      S/O RAHAMATHULLA
      ASSOCIATE PROFESSOR
      AHIYANA, OPP. RAMAKRISHNA
      HIGH SCHOOL
      GOPALA EXTENSION
      SHIMOGA-577 203.


16.   SRI M H CHANDRAPPA
      S/O B HANUMANTHAPPA
                               5

      AGED ABOUT 63 YEARS
      131, I MAIN, II STAGE, II BLOCK,
      VINOBHANAGAR
      SHIMOGA-577 203.


17.   DR MAHESH ANAND GOUDAR
      S/O ANANDA DEVAYYA GOUDAR
      AGED 63 YEARS
      17/3, VEERABHADRESHWARA NILAYA
      I CROSS, II B PARALLEL ROAD
      GANDHINAGAR
      SHIMOGA-577201


18.   DR K SRIKANTA
      AGED ABOUT 69 YEARS
      NO. 12, TAKSHASHILA
      JAIL ROAD, III CROSS
      SHIMOGA-577201


19.   DR T N SHANKARANARAYANA
      AGED ABOUT 69 YEARS
      S/O T S NANJUND PRATIBHA,
      I CROSS, ARB COLONY
      ASHOKANAGAR
      SHIMOGA-577201


20.   DR V P VAIDYA
      S/O PANDURANG VAIDYA
      AGED ABOUT 67 YEARS
      ASHWINI, II CROSS
      VIDYANAGAR
      SHIMOGA-577203


21.   SRI B J KUMBAR
      S/O D JAKKAPPA
      AGED 66 YEARS
      "PRAGATHI", MALAPUR ROAD
      DHARWAD-580808
                                6


22.   SRI S R GANGADHARAPPA
      S/O H S RUDRAPPA
      AGED ABOUT 66 YEARS
      1355,OPP. KARNATAKA BANK
      SAULANG ROAD
      SHIMOGA-577 202.


23.   THE REGISTRAR
      KUVEMPU UNIVERSITY,
      Y SAYADI,SHANKARGHATT
      SHIMOGA-577 451


24.   THE GOVT. OF INDIA
      REPRESENTED BY ITS SECRETARY,
      MINISTRY OF HUMAN RESOURCES
      AND HIGHER EDUCATION
      NEW DELHI-110 001.
                                                 ... RESPONDENTS

      THESE   WRIT   APPEALS       ARE   FILED    U/S   4   OF   THE

KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE

ORDER PASSED IN THE WRIT PETITION 56573-594/2014

DATED 7/10/2015.


      THESE APPEALS COMING ON FOR PRELIMINARY

HEARING THIS DAY, THE CHIEF JUSTICE DELIVERED THE

FOLLOWING:
                                 7

                           JUDGMENT

These appeals are filed belatedly challenging the order dated October 7, 2015 passed in a batch of writ petitions. The delay is of 440 days.

2. The Hon'ble Single Judge passed an interim order following a decision of this court in the case of Dr.Shankar N.Holihosur and Babajan Badesab Nandyal and Others versus State of Karnataka and Others (Writ Petition Nos.112957-113040 of 2014 and Writ Petition Nos.113041-113050 of 2014 decided on February 5, 2015). The said order has not been challenged and has become final.

3. The Hon'ble Single Judge observed that the relief for financial benefits under the revised pay scale of University Grants Commission has been no longer res integra. Therefore, the Hon'ble Single Judge granted liberty to the State to contest the petition insofar as the other reliefs were concerned, but by way of the interim 8 order, directed payment of arrears of salary in terms of the decision in the case of Dr.Shankar H.Holihosur (supra).

4. We do not find any merit in the writ appeals. They are, therefore, dismissed.

5. Consequently, the application seeking for condonation of delay is, also, dismissed.

6. We make no order as to costs.

Sd/-

CHIEF JUSTICE Sd/-

JUDGE vgh*