Section 32(2)(ii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

(ii)Twenty five per cent of seats of President of the Zila Panchayats in the State shall be reserved for Other Backward Classes.

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