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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(1)(vi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(vi)inquire into, seek reports and make recommendations in cases of death or suicide in Child Care Institutions and under other institutional care;