Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Assam - Subsection Section 14(3) in The Assam Agricultural Farming Corporation Rules, 1973 (3)Each agriculturist member shall be entitled to receive without any discrimination all common benefits such as irrigation, inputs or credit or services from the Corporation-
