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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xv) in The Orissa Kendu Leaves Manual, 1973

(xv)He shall ensure timely operations of coppicing, repair and construction of phadies, collection, processing, binding, bagging storage, transport and disposal of Kendu Leaves in his Range as per work schedule and Agreement with Orissa Forest Corporation Ltd.