Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 61 in Himachal Pradesh Co-Operative Societies Rules, 1971 61. Custody of accounts books and record. - The books and record of a society shall be kept in the custody of the Secretary or such other officer as the managing committee may authorise.
