Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(c) in The Offshore Areas Mineral (Development And Regulation) Act, 2002

(c)“Coast Guard” means the Coast Guard constituted under the Coast Guard Act, 1978 (30 of 1978);