Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(1) in Bombay Wild Animals and Wild Birds Protection Act, 1951

(1)[Subject to the provisions of sub-section (10), no person]shall hunt any game from or by means or a wheeled or a mechanically propelled vehicle on water or land or by air-craft.