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State of Odisha - Section

Section 70 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

70. Withdrawal from the meeting.

- The presiding member may direct any member guilty of breaches of the order to withdraw immediately from the meeting and any member so ordered to withdraw shall do so forthwith and absent himself during the reminder of the day's meeting. If the member is so directed by the presiding member for a second time, he may further order that the member shall be absent from meeting of the Parishad for a certain period not exceeding four months.