Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Purvottar Railway Loco Handlin vs The Union Of India &Amp; Ors on 31 August, 2010

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                       CWJC No.14279 of 2010
PURVOTTAR RAILWAY LOCO HANDLING SHRAMIK SAHYOG SAMITI
                                   LTD.
                                  Versus
                    THE UNION OF INDIA & ORS
                                 -----------
 2. 31.8.2010

It is stated by learned counsel for the petitioner that the last date for filing the tender is 14th September, 2010.

As prayed for by learned counsel for the Railways, put up as the first case in the main list on 13th September, 2010 to enable him to positively file counter affidavit in the matter (Ramesh Kumar Datta, J.) S.Pandey.