Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(d) in Telangana Medical Practitioners Registration Act, 1968 (d)"Government" means the State Government;(dd)[ [XXX]] [Inserted by Act No. 10 of 2013 (Clause (dd)) and omitted by Act No. 6 of 2018.]
