Section 1 in The M.P. Govansh Vadh Pratishedh Adhiniyam, 2004
1. Short title, extent and commencement.
(1)This Act may be called the Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004.(2)It extends to the whole of the State of Madhya Pradesh.(3)It shall come into force from the [date] [w.e.f. 29-3-2004.] of its publication in the Madhya Pradesh Gazette.
