Calcutta High Court (Appellete Side)
Sail Iisco Steel Plant vs Kanan Das & Ors on 12 March, 2020
Author: Arijit Banerjee
Bench: Arijit Banerjee
1 2020 W.P 21051(W) of 2007 Sail IISCO Steel Plant
- Versus -
Kanan Das & Ors.
Mr. Bandhu Brata Bhula ... For the petitioner As prayed for on behalf of the writ petitioner, let this matter be adjourned for two weeks.
(Arijit Banerjee, J.)