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State of Tripura - Section

Section 232 in Tripura Excise Rules, 1962

232.

Rules 54, 57, 58, 59 (6), 61 and 81 relating to distilleries and warehouses, shall apply mutatis, mutandis to all bonded warehouses and approved godowns for the compounding, blending and bottling of foreign liquor.Rules regulating the manufacture of Ayurvedic preparations such as Mritasanjibani Sura, Mriasanjibani Sudha, etc.