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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1) in The Indian Post Office Rules, 1933

(1)The Director General shall, from time to time, notify in the post Office Guide the countries and places for transmission to which registered letters containing jewellery or valuable, value-payable registered letters, parcels and value-payable parcels may be insured, and the limit up to which such letters or parcels may be insured in each case.