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Meghalaya High Court

Tura Law College & Anr. vs . Smti. Marbina R. Marak & Anr. on 27 August, 2019

Author: Ajay Kumar Mittal

Bench: Ajay Kumar Mittal

  Serial No. 23
  Regular List

                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

CRP. No. 6 of 2018


                                                   Date of Order: 27.08.2019

Tura Law College & Anr.            Vs.   Smti. Marbina R. Marak & Anr.
Coram:
       Hon'ble Mr. Justice Ajay Kumar Mittal, Chief Justice

Appearance:
For the Petitioner/Appellant(s) : Mr. K.Paul, Adv.
For the Respondent(s)           : Mr. R.Kar, Adv.

At the request of learned counsel for the petitioner, adjourned to 09-09-2019.

(Ajay Kumar Mittal) Chief Justice Meghalaya 27.08.2019 "Samantha PS"