Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 138 in Maharashtra Housing and Area Development Act, 1976 138. Assistance to Board for carrying out demolition. - The Panchayat shall assist the Board in carrying out demolition of any building under section 113.
