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NCT Delhi - Section

Section 87 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

87. Report to be made by Head Warder on arrival of Superintendent.

- The Head Warders shall, on the arrival of the Superintendent daily, report to that Officer:—
(a)if the arms and ammunition are ready for use in case of emergency;
(b)any other matters of importance that has come to his knowledge.