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[Cites 0, Cited by 0] [Section 3(19)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(19)(ii) in The Maharashtra Entertainments Duty Act, 1923

(ii)the change in the management of Tourism Project, or the change in the name of the Tourism Project shall not be construed as afresh commencement of the Tourism Project.