Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 76 in The Goa, Daman and Diu Town and Country Planning Act, 1974 76. Tribunal not to be court. - Nothing contained in this Act shall be deemed to constitute the Tribunal to be a court.
