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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6)(f) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(f)take over or acquire in the name of the Foundation by purchase, gift or otherwise from Government or other public bodies or private individuals or organisations, any movable and immovable property in the State or elsewhere in conformity with the rules and regulations of the Foundation; and