Punjab-Haryana High Court
Shamsher Singh vs Sohan Preet Kaur on 17 January, 2019
204 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-10506-2017
Date of decision: January 17, 2019
Shamsher Singh ....Petitioner
Versus
Sohan Preet Kaur ....Respondent
CORAM: HON'BLE MR. JUSTICE RAJ SHEKHAR ATTRI
Present: Mr. Prateek Sodhi, Advocate
for the petitioner.
Mr. D.S. Gandhi, Advocate
for the respondent.
RAJ SHEKHAR ATTRI, J.(ORAL)
After arguing for some time, learned counsel for the petitioner submits that he may be permitted to withdraw the present petition with liberty to file discharge application and to take all pleas available to him under the law, before the learned trial court.
Dismissed as withdrawn with liberty as prayed for.
January 17, 2019 (RAJ SHEKHAR ATTRI)
m. sharma JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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