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Madhya Pradesh High Court

Rubabuddin vs The State Of Madhya Pradesh on 10 May, 2016

WP-3673-2015

(R UBAB UDDIN Vs THE STA TE 0F MADHYA PRADESH)
10-05-20 16

Parties through their counsel.

Counsel for the respondent No.2 is granted four weeks'

time to file the reply. List on 16.8.2016. (PRAKASH SHRIVASTAVA) JUDGE