Madhya Pradesh High Court
Rubabuddin vs The State Of Madhya Pradesh on 10 May, 2016
WP-3673-2015 (R UBAB UDDIN Vs THE STA TE 0F MADHYA PRADESH) 10-05-20 16 Parties through their counsel. Counsel for the respondent No.2 is granted four weeks'
time to file the reply. List on 16.8.2016. (PRAKASH SHRIVASTAVA) JUDGE