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State of Gujarat - Section

Section 16 in The Gujarat Secondary and Higher Secondary Education Act, 1972

16. Power to invite experts and officers at meetings.

- The Board may invite any person who in its opinion is an expert in any field of education or any Government Officer to attend its meeting or a meeting of any of its Committees, if the subject with which the expert or officer is concerned, is likely to come up or comes up for discussion or consideration at such meeting.