Section 37 in RSWC Employees Pension Regulations, 1990
37. Issue of Pension Payment Order intimation of.
- As soon as the pension and gratuity are finally assessed and the pension is payable the Dy. Director (Adm.) shall prepare pension payment order after taking account the orders of pension sanctioning authority and the audit en-placement in Part-II of the form but shall not issue the said order more than a fortnight in advance of the date on which the Corporation employee is due to retire.The fact of issue of Pension Payment Order shall be promptly reported to the Pension Sanctioning Authority/Retiring Corporation employee.
