Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in Dhrangadhra Municipality (Imposition of Taxes) (Validation) Act, 1977 1. Received the Assent to by the Governor on the 20th January, 1978, is hereby published for general information.
