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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(4)(d) in The Punjab Backward Classes Land Development and Finance Corporation Act, 1976

(d)The Secretary to Government of Punjab in the Department of Industries or an officer of that Department not below the rank of Deputy Secretary nominated by him, ex officio;
(dd)The Director Welfare of Schedule Caste and Backward Classes, Punjab, ex officio;