Calcutta High Court (Appellete Side)
M/S. R. Piyarelall Import & Export Ltd. & ... vs The State Of West Bengal & Anr on 2 May, 2022
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
D/L 2 C.R.R. No.490 of 2017 May 2, With 2022 CRAN 8 of 2021 Bpg.
In Re: An application under Section 401 read with Section 482 of the Code of Criminal Procedure, 1973;
M/s. R. Piyarelall Import & Export Ltd. & Ors.
Versus The State of West Bengal & Anr. Mr. Koushik Kundu.
...for the petitioners. Mr. Sourav Chatterjee, Mr. Soumya Nag.
...for the opposite party no.2. Let the revisional application be released from my list on personal grounds.
The records of the revisional application be placed before the Hon'ble Chief Justice for assignment.
(Tirthankar Ghosh, J.)