Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

K Kallappa Rajeshwar vs State Bank Of Hyderabad on 8 August, 2008

1

IN THE HIGH coma? OF KARNATAKA, BANGl£§fiEra

BATED THIS THE 03 TH DAY 0? August _jéeD$7C*ff~4*

BEFORE

THE HON'BLE RR. P.D.D1NAKgDAH;"cHi£?D38S?ra§}DA
CP No 90 OF 2008 L   '   A '  

BETWEEN

.-«.---...«.-n--.

K KALLAPPA RAJESEWARV' _ .
AGED ABOUT 53 YRS ~.;- ; 5- *4w *.
3/0 TUKARAM WORKING As'Acc9uNrANT_w3z_ »
AN OFFICER IN MIDDLE HANAGERBN? =~D'»,.°
GRADE SCALE II srars BANK OF H2D£RABaD*
BALAGANUR 534 133 2 . §_; -.'u:. :
SINDHANUR TALUK. 9*' .--D'_
RAICHUB D1s:DicI.t.q '-..

... PETITIONR(S)

nu-nu--aq--.

_sIATE.3;Nx*DF HYEERABAD

;"A"5ODY-CON3TITUTED UNDER THE

437413 BANK OF znnza {SUBSIDIARY
BANKS'? ACT} 1359 REPRESENTED
BY*ITS'MANAGING"§IRECTOR,
PERSONNEL DEPARTMENT.

v HEAD 0FICE;~GUNFOUNDRY.

HYDERAEAD+5OG 017.

_ B$PUTY"§EN$RAL MANAGER

srArD_DgDK 0? HYDERABAD
gong; OFFICE,

 *.sUpsD MARKET.

1' GfiLB&RGA -- 585 102.

. RE8PONDENT(S}



».z~

Civil Petition filed U/A 226 of Constitution §f  

India r/w Section 151 of CPC praying to th$t £fii§;t '
flon'ble Chief Justice be pleased to aL19§f§h£§'¢i§i§_b"_
Petition, withdraw w.P 6830fO7 "item the éfkcgfit B$fia§it 
at Guibarga and assign the gang té fié fi§h}d_andid$§fiqsedA
off at the Principal Bench o:_tn§s~fionfb@§X;aust at * 

Bangaiore in the interest o£"jfistice["~

This C.P is coming an te§'5r¢§r§; this day. the

Court made the £bL1owjng"S¥

"'4 'éRD:§

w.P.ng{e33o at 2962 i; withdrawn from the
Cirouit Befibh at Guibgfga and posted before the

' "......J.-

-" Bena§§cQficerned or Lhe Prinicipal Bench.

Sd/~
CHIEF JUSTICE.

«P g {g 2 , 5 .a»§?" *3? r :w <vf=a ay K?" m w , §$§amraN%M%fi@ 4;' ' .. ' §;';gg§£;§"%.. W1'