Karnataka High Court
K Kallappa Rajeshwar vs State Bank Of Hyderabad on 8 August, 2008
1
IN THE HIGH coma? OF KARNATAKA, BANGl£§fiEra
BATED THIS THE 03 TH DAY 0? August _jéeD$7C*ff~4*
BEFORE
THE HON'BLE RR. P.D.D1NAKgDAH;"cHi£?D38S?ra§}DA
CP No 90 OF 2008 L ' A '
BETWEEN
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K KALLAPPA RAJESEWARV' _ .
AGED ABOUT 53 YRS ~.;- ; 5- *4w *.
3/0 TUKARAM WORKING As'Acc9uNrANT_w3z_ »
AN OFFICER IN MIDDLE HANAGERBN? =~D'»,.°
GRADE SCALE II srars BANK OF H2D£RABaD*
BALAGANUR 534 133 2 . §_; -.'u:. :
SINDHANUR TALUK. 9*' .--D'_
RAICHUB D1s:DicI.t.q '-..
... PETITIONR(S)
nu-nu--aq--.
_sIATE.3;Nx*DF HYEERABAD
;"A"5ODY-CON3TITUTED UNDER THE
437413 BANK OF znnza {SUBSIDIARY
BANKS'? ACT} 1359 REPRESENTED
BY*ITS'MANAGING"§IRECTOR,
PERSONNEL DEPARTMENT.
v HEAD 0FICE;~GUNFOUNDRY.
HYDERAEAD+5OG 017.
_ B$PUTY"§EN$RAL MANAGER
srArD_DgDK 0? HYDERABAD
gong; OFFICE,
*.sUpsD MARKET.
1' GfiLB&RGA -- 585 102.
. RE8PONDENT(S}
».z~
Civil Petition filed U/A 226 of Constitution §f
India r/w Section 151 of CPC praying to th$t £fii§;t '
flon'ble Chief Justice be pleased to aL19§f§h£§'¢i§i§_b"_
Petition, withdraw w.P 6830fO7 "item the éfkcgfit B$fia§it
at Guibarga and assign the gang té fié fi§h}d_andid$§fiqsedA
off at the Principal Bench o:_tn§s~fionfb@§X;aust at *
Bangaiore in the interest o£"jfistice["~
This C.P is coming an te§'5r¢§r§; this day. the
Court made the £bL1owjng"S¥
"'4 'éRD:§
w.P.ng{e33o at 2962 i; withdrawn from the
Cirouit Befibh at Guibgfga and posted before the
' "......J.-
-" Bena§§cQficerned or Lhe Prinicipal Bench.
Sd/~
CHIEF JUSTICE.
«P g {g 2 , 5 .a»§?" *3? r :w <vf=a ay K?" m w , §$§amraN%M%fi@ 4;' ' .. ' §;';gg§£;§"%.. W1'