Rajasthan High Court - Jodhpur
Bhanwar Singh Bhati vs Sanwar Mal Verma, Managing Director on 7 September, 2018
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1041/2018 Bhanwar Singh Bhati
----Petitioner Versus Sanwar Mal Verma, Managing Director,
----Respondent For Petitioner(s) : Mr. Devendra Kumar Soni JUSTICE DINESH MEHTA Order 07/09/2018 Issue notice to the respondent No.2 only, making it returnable on 27.09.2018.
(DINESH MEHTA),J Upendra/43 Powered by TCPDF (www.tcpdf.org)