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Rajasthan High Court - Jodhpur

Bhanwar Singh Bhati vs Sanwar Mal Verma, Managing Director on 7 September, 2018

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1041/2018 Bhanwar Singh Bhati

----Petitioner Versus Sanwar Mal Verma, Managing Director,

----Respondent For Petitioner(s) : Mr. Devendra Kumar Soni JUSTICE DINESH MEHTA Order 07/09/2018 Issue notice to the respondent No.2 only, making it returnable on 27.09.2018.

(DINESH MEHTA),J Upendra/43 Powered by TCPDF (www.tcpdf.org)