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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Jharkhand - Subsection

Section 173(9) in Bihar Education Code, 1961

(9)Towards the close of each academic year all the books shall be called in for a time for stock-taking in order that the library may be compared with the catalogue, losses may be discovered and replaced and binding and other repairs be carried out. The stock-taking should be done by a member of the teaching staff, not by the librarian himself. During this period no person, except with the special permission of the Principal shall have access to the library.(R. & O, Page 305.)