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Chattisgarh High Court

Angesh Kumar Sori vs Chhattisgarh Vyavasayik Pariksha ... on 1 August, 2023

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                             WPC No. 4809 of 2022
              Lakheshwar Prasad Patel Versus State of Chhattisgarh

WPC/4920/2022, WPC/767/2023, WPC/240/2023, WPC/5483/2022, WPC/5293/2022,
      WPC/5414/2022, WPC/5832/2022, WPC/4880/2022, WPC/5255/2022



01.08.2023

Due to paucity of time, these matters could not be taken up for hearing.

List these cases in week commencing from 11.09.2023.

Sd/-

(Parth Prateem Sahu) Judge /pawan