Punjab-Haryana High Court
Ram Chander And Others vs State Of Haryana And Another ... on 7 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the Punjab and Haryana High Court,at Chandigarh.
RFA No. 3473 of 1993
Decided on November 07,2008.
Ram Chander and others -- Appellants
vs.
State of Haryana and another ---Respondents.
Present: Mr.Harminder Jit Singh,Advocate, for Mr.Ashish Kapoor,Advocate,for the appellants.
Mr.H.S.Hooda,Advocate General,Haryana,with Mr.Rajiv Kawatra, Sr.D.A.G.Haryana,for the respondents.
Rakesh Kumar Jain,J:
For orders, see RFA No.3466 of 1993 of even date.
November 07,2008 (Rakesh Kumar Jain) RR Judge