Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 16 in The Notaries Act, 1952 16. Amendment of Act XXVI of 1881.— Repealed by the Repealing and Amending Act, 1957 (36 of 1957), Section 2 and Schedule I.
