Patna High Court - Orders
Binod Kumar vs Registrar General Patna High Court & Ors on 5 October, 2018
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15458 of 2017
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Binod Kumar, S/o Sri Krishna Deo Singh, resident of B-30 Anand Vihar,
P.O. Bihar Veterinary College, P.S. Rupaspur, District- Patna.
... ... Petitioner/s
Versus
1. Registrar General Patna High Court.
2. Priyambada @ Rubi, W/o Kashi Nath Prasad Singh, resident of Mohalla
Shalimpur Ahra, Daldali Road, Seo Kutir Compound, Police Station Gandhi
Maidan, Post Office- Kadam Kuan, District- Patna.
3. Raj Ballabh Prasa Singh, S/o Late Rameshwari Prasad Singh, resident of A-
58, Anand Vihar, P.O.- Bihar Veterinary College, P.S.- Rupaspur, District-
Patna.
4. Vijay Thakur, S/o Sri Pairu Thakur, resident of Village Kalyanpur, P.O.-
Anandpur, P.S. Pratappur, District- Chatra, Jharkhand.
... ... Respondent/s
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Appearance :
For the Petitioner/s :
For the Respondent/s : Mr. Bindhyachal Singh, Adv.
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
2 05-10-2018None appears for the petitioner. However, learned counsel for the State is present.
In that view of the matter, the writ application is dismissed for non-prosecution.
(Dinesh Kumar Singh, J) Ashwini/-
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