Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2) in United Provinces Melas Act, 1938 (2)The rules made by the [State Government] [Substituted by the A.O. 1950. For (provincial Government).] under the preceding sub-section shall be laid before the legislature.
