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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(7) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(7)A commercial fee at twice the rates mentioned in sub-rule (3) shall be payable for the entry permits issued in the name of a hotel, lodge or any other commercial or business entity. Such permits shall be called commercial tourist permits.